V.L. ACHLIYA, R.M. BORDE

180 recorded High Court judgment(s) · 2018–2019

Courts

Disposal nature

Recent judgments

• SMT. VIJAYA RAMA UGALE THRU POAH BALASO GANPATI VAREKAR AND ORS v. THE STATE OF MAHARASHTRA THRU PRIN. SECRETARY, MANTRALAYA AND ANR — Bombay High Court (2019-02-12)
• LATE BHIWA DEVAJI MAHAR THRU LR SWAPNIL SHARAD KAMBALE v. THE DIST. COLLECTOR, SATARA AND ORS — Bombay High Court (2019-02-12)
• LATE CHANDRA VITHU MAHAR THRU LR DEEPAK S KAMBALE v. THE DIST. COLLECTOR, SATARA AND ORS — Bombay High Court (2019-02-12)
• LATE KRUSHNA SADU MAHAR THROUGH LRS. BAYAJI KRUSHNA KAMBALE v. THE DISTRICT COLLECTOR, SATARA AND ORS. — Bombay High Court (2019-02-12)
• LATE SHIVA ARJUN GOIGADA (JADHAV) THRU LR LAXMAN SHIVRAM JADHAV v. THE DISTRICT COLLECTOR, SATARA AND ORS — Bombay High Court (2019-02-12)
• LATE DAULATI VITHU SAVANT THRU LR SAKHARAM RAGHUNATH SAVANT v. THE DISTRICT COLLECTOR, SATARA AND ORS — Bombay High Court (2019-02-12)
• SHRI. LAKSHMIKANT GOVIND PATIL v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2019-02-12)
• JAGANNATH HARI SHELAR (SINCE DECD) THROUGH LRS. v. TEH SPECIAL LAND ACQUISITION OFFICER AND ORS. — Bombay High Court (2019-02-12)
• RAMA TATYA SAVANT v. THE DISTRICT COLLECTOR, SATARA AND ORS — Bombay High Court (2019-02-12)
• LATE JAYSINGHRAO SAKHOJIRAO SALUNKHE THRU LR SURESH B SALUNKHE v. THE DIST. COLLECTOR, SATARA AND ORS — Bombay High Court (2019-02-12)