LexV.L. ACHLIYA, A.S. OKA
256 recorded High Court judgment(s) · 2015–2016
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 256 |
Disposal nature
| Disposed Off | 122 |
| DISPOSED OFF | 24 |
| Allowed To be withdrawn | 20 |
| Rejected | 20 |
| Allowed | 11 |
| WITHDRAWN | 10 |
| Dissmiss For Default/Non-Prosecution | 9 |
| (unspecified) | 6 |
Recent judgments
- SHRIKANT MADHAV KARVE v. THE SECRETARY (PARIVAHAN IV), MINISTRY OF HOME AFFAIRS GOVT OF MAHA AND ORS — Bombay High Court (2016-02-18)
- MR MANEESH BAWA SON OF LATE SHRI RANDHIR S BHALLA and 2 ORS v. SPL.LAND ACQN OFFICER and ANR — Bombay High Court (2015-11-21)
- SHRI SHRIKANT VASANT JOGLEKAR v. BHAGYASHREE KAPASE, ASSISTANT COMMISSIONER B.M.C. AND ORS — Bombay High Court (2015-10-30)
- SHRI KRISHNA KANHERE v. STATE OF MAHARASHTRA AND 3 ORS — Bombay High Court (2015-10-30)
- RAJGONDA ANNA PATIL v. THE COLLECTOR, KOLHAPUR AND ORS — Bombay High Court (2015-10-30)
- HARISCHANDRA KASHINATH PATIL AND 3 ORS. v. SLUM REHABILITATION AUTHORITY AND 5 ORS. — Bombay High Court (2015-10-30)
- MESSRS. RAKSHIT STEELS AND ORS. v. COSMOS CO-OPERATIVE BANK LIMITED AND ANR. — Bombay High Court (2015-10-30)
- SHRI. DILIP SITARAM SAWANT v. COMMISSIONER / REGISTRAR, CS OFFICE OF THE CO-OPERATIVE COMMISSIONER AND ORS. — Bombay High Court (2015-10-30)
- VITTHAL SAKHARAM SHINDE v. KERU SAKHARAM SHINDE AND ORS — Bombay High Court (2015-10-30)
- SHRI. DILIP SITARAM SAWANT v. COMMISSIONER / REGISTRAR, CS OFFICE OF THE CO-OPERATIVE COMMISSIONER AND ORS. — Bombay High Court (2015-10-30)