V.L. ACHLIYA

4,070 recorded High Court judgment(s) · 2013–2021

Courts

Bombay High Court

4070

Disposed off/Dismissed for default	1925
DISPOSED OFF	781
Admitted/Allowed/Granted/Rule Absolute	347
DELAY CONDONATED/REJECTED.	174
APPLICATION ALLOWED	173
Withdrawn	86
Dismissed/Rule Discharged	79
Disposed Off	68

RELIANCE GENERAL INSURANCE CO. THR ITS BRANCH MANAGER, AURANGABAD v. TARABAI DATTATRAYA @ DATTU GIRHE AND ORS — Bombay High Court (2021-02-11)
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. v. HANMABAI MOGLAJI MASANWAR AND OTHERS — Bombay High Court (2021-02-11)
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. v. SULOCHANDABAI DASHRATH SATORE AND ORS — Bombay High Court (2021-02-11)
RELIANCE GENERAL INSURANCE CO. THR ITS BRANCH MANAGER, AURANGABAD v. DATTATRAYA @ DATTU UTTAMRAO GIRHE AND ORS — Bombay High Court (2021-02-11)
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD., THR ITS BRANCH MANAGER, AURANGABAD v. SACHIN PANDURANG KAWALE AND ORS — Bombay High Court (2021-02-11)
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD., THR ITS BRANCH MANAGER, AURANGABAD v. AVINASH GULABRAO VALVE AND ORS — Bombay High Court (2021-02-11)
RELIANCE GENERAL INSURANCE CO. LTD., THR ITS BRANCH MANAGER, AURANGABAD v. VITTHALRAO KASHINATH HINGANGAONKAR AND ANR — Bombay High Court (2021-02-11)
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. v. TAUSIF RASHID @ JABAR KHAN AND ANR — Bombay High Court (2021-02-11)
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. v. SANGITABAI PANDURANG PATIL AND ORS — Bombay High Court (2021-02-11)
BALWANTA RAOJI THORAT (DIED) THR LRS KACHRU v. THE EXECUTIVE ENGINEER, N.M.C.DIVISION, VAIJAPUR AND ORS — Bombay High Court (2021-02-10)