LexV.KANAGARAJ
445 recorded High Court judgment(s) · 2001–2005
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 445 |
Disposal nature
| (unspecified) | 403 |
| ALLOWED | 17 |
| DISMISSED | 16 |
| DISPOSED OF | 4 |
| PARTLY ALLOWED | 3 |
| ORDERED | 1 |
| ALLOWED REMANDED | 1 |
Recent judgments
- S.SOUNDARARAJAN v. DIRECTOR OF ELEMENTARY EDN. — Madras High Court (2005-03-01)
- AMUTHAVALLI v. THE TNEB REP BY ITS CHAIRMAN — Madras High Court (2005-02-28)
- M.VENKATACHALAPATHY v. 1.M/S.UNITED INDIA INSURANCE — Madras High Court (2005-02-28)
- R.RAJABATHAR v. THE PRESIDING OFFICER, LABOUR — Madras High Court (2005-02-28)
- S.RAJENDRA BABU v. 1. THE PRESIDING OFFICER — Madras High Court (2005-02-28)
- THE MANAGEMENT OF DHEERAN v. THE PRESIDING OFFICER, — Madras High Court (2005-02-28)
- R.PANDIAN v. 1.THE PRESIDING OFFICER — Madras High Court (2005-02-21)
- IKIYA NADUGAL AMBEDKAR SANGAM, v. THE REGISTRAR, — Madras High Court (2005-02-21)
- THE MANAGEMENT OF R.M.T.C LTD v. 1. THE PRESIDING OFFICER, — Madras High Court (2005-02-17)
- WP/17854/1996 of Vs — Madras High Court (2005-02-17)