V. KAMESWAR RAO, . VINOD KUMAR

567 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• BHARAT HEAVY ELECTRICALS LIMITED v. DELKON INDIA PVT. LTD. — Delhi High Court (2026-01-08)
• PR. COMMISSIONER OF INCOME TAX -7, DELHI v. M/S TCK ADVISERS PVT. LTD. — Delhi High Court (2025-12-24)
• M/S LG ELECTRONICS INDIA P.LTD v. DIRECTOR OF INCOME TAX & ORS. — Delhi High Court (2025-12-24)
• THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -1 v. A.B. SCIEX PTE LTD. — Delhi High Court (2025-12-23)
• ZSCALER INC v. DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 3(1)(1), NEW DELHI — Delhi High Court (2025-12-23)
• MANJIT SINGH DHALIWAL v. COMMISSIONER OF INCOME TAX INTERNATIONAL TAXATION 01 NEW DELHI — Delhi High Court (2025-12-23)
• COUNCIL OF INSTITUTE OF CHARTERED ACCOUNTANTS v. SHRI KISHAN GUPTA AND ANR. — Delhi High Court (2025-12-23)
• EXPLORE SYNERGY SYNOCARE PRIVATE LIMITED v. ASSISTANT COMMISSIONER OF INCOME TAX & ANR. — Delhi High Court (2025-12-23)
• RAJESH GUPTA & ORS. v. ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 31 DELHI & ORS. — Delhi High Court (2025-12-23)
• AMIT GUPTA v. INCOME TAX OFFICER, WARD36(1), DELHI & ORS. — Delhi High Court (2025-12-23)