V KAMESWAR RAO,T.M.NADAF

182 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• NEERAJ KUMAR CHADHA v. STATE OF KARNATAKA — Karnataka High Court (2025-05-29)
• LATE THIMMARAJU v. STATE OF KARNATAKA — Karnataka High Court (2025-05-29)
• M/S ANVITA AUTO TECH WORKS PVT LTD v. M/S AROUSH MOTORS — Karnataka High Court (2025-05-20)
• MR JUGRAJ SETHIA v. MR YAKUB S ERINPURWALA — Karnataka High Court (2025-05-20)
• MR. DEEPAK RAHEJA v. UNION OF INDIA — Karnataka High Court (2025-05-19)
• UNION OF INDIA, v. SRI M.V.S.S.GANESHWAR, — Karnataka High Court (2025-05-19)
• KARNATAKA GRAMIN BANK v. THE APPELLANT AUTHORITY — Karnataka High Court (2025-05-19)
• PRIYADARSHINI v. COMMISSIONER OF POLICE — Karnataka High Court (2025-05-03)
• BASAVARAJ B v. THE SECRETARY — Karnataka High Court (2025-05-02)
• SMT N LAKSHMI v. SRI SREENATH G — Karnataka High Court (2025-05-02)