V. KAMESWAR RAO, . SAURABH BANERJEE

386 recorded High Court judgment(s) · 2024–2025

Courts

Disposal nature

Recent judgments

• LOMBARD PORTFOLIO PVT. LTD v. DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 13(1) & ANR. — Delhi High Court (2025-07-23)
• GAURAV HUF v. INCOME TAX OFFICER WARD 35(1) DELHI — Delhi High Court (2025-07-23)
• PRAVESH MINOCHA v. COMMISSIONER OF INCOME TAX -TDS, DELHI-I AND ANR — Delhi High Court (2025-07-23)
• VIABLE MANAGEMENT CONSULTANTS PRIVATE LIMITED v. INCOME TAX OFFICER & ORS. — Delhi High Court (2025-07-23)
• MS DALIT PRAHARI v. COMMISSIONER OF INCOME TAX EXEMPTIONS & ORS. — Delhi High Court (2025-07-23)
• CONTITECH INDIA PRIVATE LIMITED v. DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -6(2) NEW DELHI & ANR. — Delhi High Court (2025-07-23)
• ALA FOODSTUFF PRIVATE LIMITED v. UNION OF INDIA & ANR. — Delhi High Court (2025-07-23)
• CAMPUS ACTIVEWEAR LIMITED v. THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(2), DELHI & ORS. — Delhi High Court (2025-07-23)
• MS BHARAT RATAN DR BHIM RAO AMBEDKAR DALIT UTTAN AVOM SHIKSHA SAMITI v. COMMISSIONER OF INCOME TAX EXEMPTIONS & ORS. — Delhi High Court (2025-07-23)
• CAMPUS ACTIVEWEAR LIMITED v. DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 4(2) AND ORS — Delhi High Court (2025-07-23)