V KAMESWAR RAO,S RACHAIAH

237 recorded High Court judgment(s) · 2024–2025

Courts

Disposal nature

Recent judgments

• M/S RAM BABU PRODUCTIONS v. M/S SYNERGY IMAGES PRIVATE LTD — Karnataka High Court (2025-05-20)
• THE ASST. COMMISSIONER OF v. ITTINA INFRA-TECH LIMITED — Karnataka High Court (2025-05-20)
• MPHASIS LIMITED v. SREEVAN INFOCOMM LIMITED — Karnataka High Court (2025-05-20)
• M/S LARSEN AND TOUBRO LIMITED v. M/S BANGALORE METRO RAIL CORPORATION LIMITED — Karnataka High Court (2025-05-20)
• HERBALIFE INTERNATIONAL INDIA PVT LTD v. THE COMMISSIONER OF INCOME TAX — Karnataka High Court (2025-05-20)
• SRI. ASHOK KUMAR. S v. SRI. NARENDRA KUMAR. S — Karnataka High Court (2025-04-29)
• COMMISSIONER OF CUSTOMS v. M K AGROTECH PVT LTD — Karnataka High Court (2025-04-28)
• SRI R M MANJUNATH GOWDA v. DIRECTORATE OF ENFORCEMENT — Karnataka High Court (2025-03-22)
• THE DEPUTY DIRECTOR v. M/S. GOOGLE INDIA PVT. LTD., — Karnataka High Court (2025-03-20)
• THE JOINT COMMISSIONER OF v. M/S ALUPRO BUILDING SYSTEMS PVT LTD — Karnataka High Court (2025-03-20)