V. KAMESWAR RAO, . RAJNISH BHATNAGAR

91 recorded High Court judgment(s) · 2024–2024

Courts

Disposal nature

Recent judgments

• BIKRAJEET SINGH AND ORS. v. UNION OF INDIA AND ORS. — Delhi High Court (2024-05-31)
• D. K. MALLESHA v. UNION OF INDIA AND ANR. — Delhi High Court (2024-05-31)
• INSP. GD RAMBIR SINGH v. UNION OF INDIA AND ORS — Delhi High Court (2024-05-31)
• RAJIB SHARMA v. UNION OF INDIA THROUGH SECRETARY & ORS. — Delhi High Court (2024-05-29)
• JITENDER TANWAR AND ANR. v. UNION OF INDIA AND ORS — Delhi High Court (2024-05-29)
• SAROJ SINGH v. DG CISF AND ORS. — Delhi High Court (2024-05-29)
• SANJEEV KUMAR DWIVEDY v. UNION OF INDIA AND ORS — Delhi High Court (2024-05-29)
• DEEPAK YADAV v. UNION OF INDIA & ORS. — Delhi High Court (2024-05-29)
• UMED SINGH & ORS. v. UNIONI OF INDIA(THROUGH SECRETARY) & ORS. — Delhi High Court (2024-05-28)
• INDER SINGH KUNWAR v. UNION OF INDIA & ORS. — Delhi High Court (2024-05-28)