V KAMESWAR RAO,RAJESH RAI K

217 recorded High Court judgment(s) · 2024–2025

Courts

Karnataka High Court

217

DISMISSED	118
DISPOSED	61
Dismissed for Non-Prosecution	15
Dismissal for Non Compliance of Office Objections	12
ALLOWED	10
ALLOWED AND REMANDED	1

SMT BHARATHI S v. THE STATE OF KARNATAKA — Karnataka High Court (2025-05-19)
SRI TEJARAM v. BANGALORE DEVELOPMENT AUTHORITY — Karnataka High Court (2025-03-07)
MR SHEKAR K v. THE UNOIN OF INDIA — Karnataka High Court (2024-12-20)
SRI.PRAKASH PAGOJI v. KARNATAKA SANSKRIT UNIVERSITY — Karnataka High Court (2024-12-20)
LAKSHMAMMA v. STATE OF KARNATAKA — Karnataka High Court (2024-11-22)
THE PRINCIPAL SECRETARY v. SRI DR N DONAPPA — Karnataka High Court (2024-10-01)
SRI JAYASHANKAR v. UMMATHURU URUKATESHWARI AMMANAVARA TEMPLE — Karnataka High Court (2024-10-01)
RAMANAGARA URBAN DEVELOPMENT AUTHORITY v. M/S KMV PROJECTS LIMITED — Karnataka High Court (2024-10-01)
AARYAVARDHAN HARSHA v. SUNITHA S — Karnataka High Court (2024-09-30)
SRI. K R AMARNATH v. UNION OF INDIA — Karnataka High Court (2024-09-27)