V. KAMESWAR RAO, . MANMEET PRITAM SINGH ARORA

517 recorded High Court judgment(s) · 2026–2026

Courts

Disposal nature

Recent judgments

• SANJEEV KUMAR AND ORS v. DELHI HIGH COURT THROUGH REGISTRAR GENERAL AND ANR — Delhi High Court (2026-05-29)
• M/S BRH WEALTH KREATORS LTD. v. SUDHIR KUMAR AGGARWAL — Delhi High Court (2026-05-29)
• ROSIER FOODS (P) LTD. v. BL AGRO INDUSTRIES LTD. — Delhi High Court (2026-05-29)
• M/S JAGDISH PRINTERS AND COMPUTERS SOLUTIONS PVT LTD v. MUKESH CHAND SINGAL & ANR. & ORS. — Delhi High Court (2026-05-29)
• INTAS PHARMACEUTICALS LIMITED v. SUN PHARMA LABORATORIES LIMITED — Delhi High Court (2026-05-29)
• MS VAJIRAM AND RAVI ISA STUDY CENTRE LLP v. M/S VAJIRAO AND REDDY INSTITUTE PVT LTED — Delhi High Court (2026-05-26)
• RAJASTHAN HERBAL INTERNATIONAL PRIVATE LIMITED v. HIMALAYA GLOBAL HOLDINGS LTD & ORS. — Delhi High Court (2026-05-26)
• RAJASTHAN AUSHDHALAYA PRIVATE LIMITED v. HIMALAYA GLOBAL HOLDINGS LTD & ANR. — Delhi High Court (2026-05-26)
• M/S QUALITY ENGINEERS AND CONTRACTORS & ANR. v. M/S DISTRIBUTION LOGISTICS INFRASTRUCTURE PRIVATE LTD & ORS. — Delhi High Court (2026-05-26)
• VIKRAM TEA PROCESSOR PRIVATE LIMITED v. TATA SONS PRIVATE LIMITED & ANR. — Delhi High Court (2026-05-26)