V. KAMESWAR RAO

837 recorded High Court judgment(s) · 2012–2019

Courts

Disposal nature

Recent judgments

• MS. MEENA TYAGI v. GOVT. OF NCT OF DELHI AND ORS. — Delhi High Court (2019-04-12)
• SANSER PAL SINGH v. NORTH DELHI MUNICIPAL CORPORATION & ORS — Delhi High Court (2019-04-09)
• NARENDER SINGH & ANR v. MUNICIPAL CORPORATION OF DELHI — Delhi High Court (2019-03-08)
• LAXMI NARAYAN & ANR v. GOVT OF NCT OF DELHI — Delhi High Court (2019-03-08)
• PAWAN KUMAR v. THE STATE (NCT OF DELHI ) — Delhi High Court (2019-03-08)
• MD RAFIQUE & ANR v. GOVT OF NCT OF DELHI — Delhi High Court (2019-03-08)
• PRATAP & ANR v. GOVT OF NCT OF DELHI — Delhi High Court (2019-03-08)
• GOVERNMENT OF NCT OF DELHI & ANR v. LAXMI NARAYAN & ORS — Delhi High Court (2019-03-08)
• URMILA DEVI v. GOVT OF NCT OF DELHI — Delhi High Court (2019-03-08)
• GOVT OF NCT OF DELHI & ORS v. PRATAP & ORS — Delhi High Court (2019-03-08)