V. KAMESWAR RAO

3,139 recorded High Court judgment(s) · 1997–2025

Courts

Disposal nature

Recent judgments

• THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -3 v. TRAVELPORT INTERNATIONAL OPERATIONS LTD. — Delhi High Court (2025-07-24)
• NATCO PHARMA LIMITED v. NOVARTIS AG & ANR. — Delhi High Court (2025-07-24)
• BHAWNA BABBAR v. ASSISTANT COMMISSIONER OF INCOME TAX WARD 72(1), DELHI — Delhi High Court (2025-07-24)
• BHAGWATI AIR EXPRESS PVT LTD v. DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 4(2) & ANR. — Delhi High Court (2025-07-24)
• PRASHANTS DAUGHTER TRUST v. PRINCIPAL COMMISSIONER OF INCOME TAX RANGE -12, DELHI & ORS. — Delhi High Court (2025-07-24)
• THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -3 v. TRAVELPORT INTERNATIONAL OPERATIONS LTD. — Delhi High Court (2025-07-24)
• RECKITT BENCKISER (INDIA) PRIVATE LIMITED v. HINDUSTAN LEVER LIMITED — Delhi High Court (2024-12-20)
• TATA SONS LIMITED v. GREENPEACE INTERNATIONAL & ANR — Delhi High Court (2024-11-18)
• PARAMJIT SINGH & ORS v. STATE & ORS — Delhi High Court (2024-10-03)
• SREELATA CHAUDHURI v. LT COL(RETD) MAHAJIT CHAUDHURI & ORS — Delhi High Court (2024-09-09)