V KAMESWAR RAO

25 recorded High Court judgment(s) · 2024–2025

Courts

Disposal nature

Recent judgments

• INNOGROW TECHNOLOGIES LIMITED v. KARNATAKA UDYOG MITRA — Karnataka High Court (2025-01-10)
• MR. RAMESH SUNDARAMURTHY v. RESERVE BANK OF INDIA — Karnataka High Court (2025-01-10)
• M NARAYANA REDDY v. THE MANAGER/S R MANAGER CANARA BANK — Karnataka High Court (2024-11-15)
• M/S SMP LABELS v. THE AUTHORIZED OFFICER CANARA BANK — Karnataka High Court (2024-11-15)
• M/S HANUMAN MOTORS PVT LTD v. M/S AXIS BANK LTD — Karnataka High Court (2024-11-15)
• M/S S S INTERNATIONAL v. UNION BANK OF INDIA — Karnataka High Court (2024-11-15)
• SMT SIDDAGANGAMMA v. THE BANGALORE CITY CO OPERATIVE BANK LIMITED — Karnataka High Court (2024-11-15)
• V SUBBANNA v. CHIEF MANAGER CANARA BANK — Karnataka High Court (2024-11-15)
• MR C VENKATARAMANA v. THE SECRETARY — Karnataka High Court (2024-11-15)
• MR. D. SUBRAMANYAM NAIDU v. UNION BANK OF INDIA — Karnataka High Court (2024-07-26)