LexV.K. TAHILRAMANI, . . SHALINI PHANSALKAR-JOSHI
467 recorded High Court judgment(s) · 2015–2018
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 467 |
Disposal nature
| OTHERS DISPOSED OFF | 127 |
| APPEAL DISMISSED | 92 |
| RULE DISCHARGED | 49 |
| (unspecified) | 31 |
| Disposed Off | 29 |
| APPEAL ALLOWED/REVERSED | 25 |
| RULE ABSOLUTE | 23 |
| PARTLY ALLOWED PARTLY DISMISSED | 22 |
Recent judgments
- VINAYAK @ VINOD LAXMAN PAWAR v. THE STATE OF MAHARASHTRA — Bombay High Court (2018-07-18)
- VINAYAK @ VINOD LAXMAN PAWAR v. THE STATE OF MAHARASHTRA — Bombay High Court (2018-07-18)
- MR. ATUL KIRTIKUMAR SHAH v. MRS. NEHA ATUL SHAH — Bombay High Court (2017-10-09)
- MRS. NEHA ATUL SHAH v. MR. ATUL KIRTIKUMAR SHAH — Bombay High Court (2017-10-09)
- MR. ATUL KIRTIKUMAR SHAH v. MRS. NEHA ATUL SHAH — Bombay High Court (2017-10-09)
- MR. SIRAJ S/O GULAM MOHAMMAD SHAIKH v. MRS. RIZWANA D/O HAJJI MOHAMED IBRAHIM — Bombay High Court (2017-10-04)
- SIRAJ S/O. GULAM MOHAMMAD SHAIKH v. RIZWANA D/O. HAJJI MOHAMED IBRAHIM AND ANR — Bombay High Court (2017-10-04)
- MR. SIRAJ S/O GULAM MOHAMMAD SHAIKH v. MRS. RIZWANA D/O HAJJI MOHAMED IBRAHIM — Bombay High Court (2017-10-04)
- SANDIP SUDHAKAR KHADE AND ORS. v. THE STATE OF MAHARASHTRA, THROUGH THE PRINCIPAL SECRETARY AND ORS. — Bombay High Court (2017-09-28)
- MARUTI @ PINTU DATTATRAY HARIHAR v. THE STATE OF MAHARASHTRA — Bombay High Court (2017-09-28)