LexV.K. TAHILRAMANI, P.D. KODE
137 recorded High Court judgment(s) · 2013–2013
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 137 |
Disposal nature
| OTHERS DISPOSED OFF | 50 |
| APPEAL DISMISSED | 35 |
| APPEAL CONFIRMED | 22 |
| PARTLY ALLOWED PARTLY DISMISSED | 12 |
| OTHER DISPOSED OFF | 11 |
| APPEAL ALLOWED/REVERSED | 6 |
| (unspecified) | 1 |
Recent judgments
- MOHAMMED PARVEZ PYAREJAN SHAIKH AND ORS. v. THE STATE OF MAHARASHTRA — Bombay High Court (2013-10-29)
- SANDIP HARIDAS MANKAR v. THE STATE OF MAHARASHTRA — Bombay High Court (2013-07-18)
- ANIL APPASAHEB NULLE v. THE STATE OF MAHARASHTRA — Bombay High Court (2013-07-18)
- APPASAHEB KRISHNA NULLE AND ORS. v. THE STATE OF MAHARASHTRA — Bombay High Court (2013-07-18)
- APPASAHEB KRISHNA NULLE AND ORS. v. THE STATE OF MAHARASHTRA — Bombay High Court (2013-07-18)
- THE STATE OF MAHARASHTRA v. NANA MANOHAR SUTAR — Bombay High Court (2013-06-20)
- NIRMALA MADHUKAR PATIL v. THE STATE OF MAHARASHTRA — Bombay High Court (2013-06-20)
- BALU NARAYAN SHINDE AND ANR. v. THE STATE OF MAHARASHTRA — Bombay High Court (2013-06-19)
- SAKRU TUKARAM HINDOLE AND ANR. v. THE STATE OF MAHARASHTRA — Bombay High Court (2013-06-18)
- JAGAN JAGANNATH THOMBRE AND ORS. v. THE STATE OF MAHARASHTRA — Bombay High Court (2013-06-18)