V.K. TAHILRAMANI, P.B. VARALE

79 recorded High Court judgment(s) · 2010–2011

Courts

Bombay High Court

REJECTED	21
OTHERS DISPOSED OFF	21
OTHER DISPOSED OFF	17
ALLOWED	10
ALLOWED TO BE WITHDRAWN	4
BAIL GRANTED / REJECTED(FOR APEAL)	3
DISMISSED	2
RULE ABSOLUTE	1

SAU. KIRAN ANTARIKSHA UIKE, CONVICT NO. C 7533 v. THE DIVISIONAL COMMISSIONER, NAGPUR DN. AND ANR — Bombay High Court (2011-05-03)
SUNIL S/O LAXMAN JAVADE (IN JAIL) v. STATE OF MAH. THR. SECY. HOME DEPTT. AND ANR — Bombay High Court (2011-04-07)
STATE OF MAH. THR. P.S.O. LAKADGANJ v. BHARAT S/O KRUSHNARAO MOHADIKAR AND 4 OTHS — Bombay High Court (2011-03-18)
DEVIDAS DASHRATH KOTHE, CONVICT NO. C 1861 v. THE STATE OF MAH. THR. THE SECRETARY, HOME DEPARTMENT AND 3 OTHS — Bombay High Court (2011-03-18)
STATE OF MAH. THR. P.S.O. LAKADGANJ v. BHARAT S/O KRUSHNARAO MOHADIKAR AND 4 OTHS — Bombay High Court (2011-03-18)
VILAS S/O RAMRAO TAYADE v. THE STATE OF MAH. THR. P.S.O., DHAD P.S. — Bombay High Court (2011-03-18)
VINOD @ BABLU S/O BABURAO YADAO AND ANR v. STATE OF MAH. THR. P.S.O. KANHAN — Bombay High Court (2011-03-18)
DASHRATH S/O DHONDU NAGRE and ANOR. v. STATE OF MAH. THRU. P.S.O. — Bombay High Court (2011-03-18)
UMESH S/O AJABRAO GOHOTRE v. STATE OF MAH. THR. ITS SECRETARY, MINISTRY OF HOME AFFAIRS AND 3 OTHS — Bombay High Court (2011-03-18)
AASHA WD/O KAMLAKAR UIKEY v. STATE OF MAHA. THR. P.S.O.KELWAD — Bombay High Court (2011-03-18)