LexV.K. TAHILRAMANI, N.V. DABHOLKAR
67 recorded High Court judgment(s) · 2006–2006
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 67 |
Disposal nature
| APPEAL DISMISSED/CONFIRMED | 31 |
| APPEAL ALLOWED/REVERSED | 14 |
| OTHERS DISPOSED OFF | 9 |
| PARTLY ALLOWED PARTLY DISMISSED | 6 |
| BAIL GRANTED / REJECTED(FOR APEAL) | 5 |
| ABATED | 2 |
Recent judgments
- USHADEVI MUNNA UPADHYAY v. THE SENIOR INSPECTOR OF POLICE — Bombay High Court (2006-03-03)
- GAJANAN PANDIT PATIL . v. THE STATE OF MAHARASHTRA . — Bombay High Court (2006-03-02)
- MANOJ ALIAS BANDU GAROLE . v. THE STATE OF MAHARASHTRA . — Bombay High Court (2006-03-01)
- UDAY NARAYAN KHOT v. THE STATE OF MAHARASHTRA — Bombay High Court (2006-03-01)
- UDAY NARAYAN KHOT v. THE STATE OF MAHARASHTRA — Bombay High Court (2006-03-01)
- UTTAM SUKHADEO DHANDORE . v. THE STATE OF MAHARASHTRA . — Bombay High Court (2006-02-28)
- UTTAM SUKHADEO DHANDORE . v. THE STATE OF MAHARASHTRA . — Bombay High Court (2006-02-28)
- GANPAT KHANDU LOHAT v. THE STATE OF MAHARASHTRA — Bombay High Court (2006-02-28)
- YAKUB MUMTAJ MOHAMMED KHAN . v. THE STATE OF MAHARASHTRA . — Bombay High Court (2006-02-27)
- KASHINATH JANARDHAN GUDE . v. THE STATE OF MAHARASHTRA . — Bombay High Court (2006-02-27)