LexV.K.TAHILRAMANI,N. A. BRITTO
108 recorded High Court judgment(s) · 2009–2009
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 108 |
Disposal nature
| Disposed of | 54 |
| Withdrawn | 15 |
| Dismissed | 15 |
| Allowed | 13 |
| Granted | 3 |
| Transfer to Other Court. | 2 |
| Partly allowed | 2 |
| Infructuos | 2 |
Recent judgments
- DAVID A. DSOUZA v. SALGAONKAR MINING INDUSTRIES PVT LTD MARGAO — Bombay High Court (2009-12-16)
- MRS. ZILDA BRAS DE SA v. THE GOA STATE COASTAL ZONE MANAGEMENT AUTHORITY THROUGH ITS MEMBER SECRETARY AND 7 ORS. — Bombay High Court (2009-12-16)
- S. LAKSHMANAN v. UNDER SECRETARY (PERSONNEL-I) GOVT. OF GOA AND 18 ORS., — Bombay High Court (2009-12-16)
- THE UNDER SECRETARY (PERSONNEL-I) v. SHRI KASHINATH SHETYE AND 8 ORS. — Bombay High Court (2009-12-16)
- SHRI. JOHN ABREU LOBO v. STATE OF GOA THROUGH CHIEF SECRETARY AND ANR., — Bombay High Court (2009-12-16)
- THE UNDER SECRETARY (PERSONNEL-I) v. SHRI KASHINATH SHETYE AND 8 ORS. — Bombay High Court (2009-12-16)
- MASSILLON DIAS v. THE CHIEF OFFICER MARGAO MUNICIPAL COUNCIL AND ANR., — Bombay High Court (2009-12-16)
- MARCUS FERNANDES v. STATE OF GOA THROUGH CHIEF SECRETARY AND 4 ORS., — Bombay High Court (2009-12-16)
- SHRI. IRAPA KUMBHAR PRESENTLY UNDERGOING SENTENCE AT AGUADA JAIL v. STATE OF GOA THROUGH PUBLIC PROSECUTOR PANAJI — Bombay High Court (2009-12-16)
- THE UNDER SECRETARY (PERSONNEL - I) v. SHRI. KASHINATH SHETYE AND 8 ORS., — Bombay High Court (2009-12-16)