LexV.K. TAHILRAMANI, M.L. TAHALIYANI
366 recorded High Court judgment(s) · 2011–2014
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 366 |
Disposal nature
| OTHERS DISPOSED OFF | 132 |
| REJECTED | 71 |
| ALLOWED TO BE WITHDRAWN | 36 |
| ALLOWED | 35 |
| DELAY CONDONATED/REJECTED. | 22 |
| BAIL GRANTED / REJECTED(FOR APEAL) | 18 |
| OTHER DISPOSED OFF | 16 |
| DISMISSED | 15 |
Recent judgments
- STATE v. BHARATKUMAR SHANKAR MEHTA Vs BHARATKUMAR SHANKAR MEHTA — Bombay High Court (2014-09-25)
- MR. KUNWAR SINGH BEDI v. MRS. SONIA KUNWAR SINGH BEDI — Bombay High Court (2014-09-25)
- PANDURANG KRISHNA GOSAVI v. THE STATE OF MAHARASHTRA THROUGH SECRETARY, REVENUE AND FOREST DEPT AND ORS — Bombay High Court (2012-01-09)
- KANNAD SANGH, THROUGH GUNDURAJ N. SHETTY v. THE STATE OF MAHARASHTRA and ORS. — Bombay High Court (2012-01-09)
- KRISHNA RAGHU TAMKAR(DECD.)BY LRS. SHAMA KRISHNA TAMKAR AND ORS. v. THE COLLECTOR, KOLHAPUR AND ORS. — Bombay High Court (2012-01-09)
- MANSING EKNATH MAHADIK v. THE CHIEF MINISTER AND ORS — Bombay High Court (2012-01-09)
- ARJUN BABURAO BHOSALE AND ORS. v. THE COMMISSIONER PIMPRI CHINCHWAD MUNICIPAL CORPORATION AND ORS. — Bombay High Court (2012-01-09)
- KANNAD SANGH, THROUGH GUNDURAJ N. SHETTY v. THE STATE OF MAHARASHTRA and ORS. — Bombay High Court (2012-01-09)
- M/S ISHWAR CONSTRUCTIONS PVT LTD. AND ORS v. THE PRINCIPAL SECRETARY URBAN DEV. DEVELOPMENT STATE OF MAHARASHTRA — Bombay High Court (2012-01-09)
- KRISHNA RAGHU TAMKAR(DECD.)BY LRS. SHAMA KRISHNA TAMKAR AND ORS. v. THE COLLECTOR, KOLHAPUR AND ORS. — Bombay High Court (2012-01-09)