LexV.K. TAHILRAMANI, . I.K. JAIN
132 recorded High Court judgment(s) · 2015–2015
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 132 |
Disposal nature
| OTHERS DISPOSED OFF | 91 |
| APPEAL DISMISSED | 30 |
| OTHER DISPOSED OFF | 4 |
| Disposed Off | 2 |
| PARTLY ALLOWED PARTLY DISMISSED | 1 |
| BAIL GRANTED | 1 |
| APPEAL CONFIRMED | 1 |
| BAIL REJECTED | 1 |
Recent judgments
- SANJAY NARAYAN ZINGDEKAR v. THE STATE OF MAHARASHTRA — Bombay High Court (2015-06-09)
- REVANSIDHA @ BAPU GURSIDDHAPPA LONI v. THE STATE OF MAHARASHTRA — Bombay High Court (2015-06-09)
- NAVNATH BHIKUJI SALUNKHE AND ANR v. THE STATE OF MAHARASHTRA — Bombay High Court (2015-06-09)
- BASAVRAJ SHIVSHARAN DESAI v. THE STATE OF MAHARASHTRA — Bombay High Court (2015-06-09)
- REVANSIDHA @ BAPU GURSIDDHAPPA LONI v. THE STATE OF MAHARASHTRA — Bombay High Court (2015-06-09)
- MALANG SHANKAR SHENDE v. THE STATE OF MAHARASHTRA — Bombay High Court (2015-06-09)
- BALASAHEB GURLING TODKARI AND ORS v. THE STATE OF MAHARASHTRA — Bombay High Court (2015-06-09)
- MALANG SHANKAR SHENDE v. THE STATE OF MAHARASHTRA — Bombay High Court (2015-06-09)
- SANJAY NARAYAN ZINGDEKAR v. THE STATE OF MAHARASHTRA — Bombay High Court (2015-06-09)
- NAVNATH BHIKUJI SALUNKHE AND ANR v. THE STATE OF MAHARASHTRA — Bombay High Court (2015-06-09)