LexV.K. TAHILRAMANI, B.H. MARLAPALLE
329 recorded High Court judgment(s) · 2010–2010
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 329 |
Disposal nature
| DISPOSED OFF | 115 |
| ABSOLUTE | 65 |
| DISMISSED | 53 |
| (unspecified) | 39 |
| WITHDRAWN | 20 |
| REJECTED | 9 |
| JUDGEMENT | 7 |
| CONSENT TERM | 5 |
Recent judgments
- DSEVILAL A.JAIN and ORS. v. M.V.SHIRGUPPI and ORS. and LILABAI M.SHIRGUPPI and ORS — Bombay High Court (2010-06-23)
- SBICAP SECURITIES LTD. v. MRS. MEENA CHATTERJEE — Bombay High Court (2010-06-09)
- M/S.SHRI VINAYAK VIDHYADAYINI TRUST and ANR. v. ARUNA T.PRABHU AND ORS. — Bombay High Court (2010-06-09)
- R.V.BHASIN (ADVOCAATE IN PERSON), MUMBAI. v. SUNILKUMAR KAPUR, MUMBAI. — Bombay High Court (2010-04-29)
- MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY AND ANR. v. KRISHNA BALU SIDHU BHOSALE AND ORS. — Bombay High Court (2010-04-01)
- MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY AND ANR. v. KRISHNA BALU SIDHU BHOSALE AND ORS. — Bombay High Court (2010-04-01)
- SAIFUDDIN ALIBHAI LAKDAWALA v. KUTUBUDDIN ALIBHAI LAKDAWALA AND ORS. — Bombay High Court (2010-03-12)
- THE MUNICIPAL CORPORATION OF GREATER MUMBAI v. MOHANRAO BUWASAHEB SHINDE — Bombay High Court (2010-03-12)
- NINA ANIL SHAH v. KUSUM BHASKARRAO GORULE ALIAS G. G. SOHANI — Bombay High Court (2010-03-12)
- LALIT BAR AND RESTAURANT, MUMBAI. v. BRINDCO SALES LIMITED, MUMBAI. — Bombay High Court (2010-03-12)