LexV.K. TAHILRAMANI, A.R. JOSHI
467 recorded High Court judgment(s) · 2012–2015
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 467 |
Disposal nature
| APPEAL DISMISSED | 123 |
| OTHERS DISPOSED OFF | 101 |
| Disposed Off | 100 |
| PARTLY ALLOWED PARTLY DISMISSED | 37 |
| APPEAL CONFIRMED | 31 |
| APPEAL ALLOWED/REVERSED | 19 |
| Dismissed | 13 |
| OTHER DISPOSED OFF | 10 |
Recent judgments
- SAYED MOHD. ABBAS RIZVI v. REGISTRAR, FAMILY COURT OF MUMBAI AND ORS — Bombay High Court (2015-08-20)
- SAYED MOHD. ABBAS RIZVI v. REGISTRAR, FAMILY COURT OF MUMBAI AND ORS — Bombay High Court (2015-08-20)
- MR. GOROBA BUWAJI GAISAMUDRE v. MRS. SINDHU GOROBA GAISAMUDRE — Bombay High Court (2015-04-28)
- MR. GOROBA BUWAJI GAISAMUDRE v. MRS. SINDHU GOROBA GAISAMUDRE — Bombay High Court (2015-04-28)
- MR. VIRAF PHIROZ BHARUCHA v. MRS. MANOSHI VIRAF BHARUCHA — Bombay High Court (2015-04-10)
- SANTLAL SHRIKISAN KUTIL @ KAALIA @ MOCHI v. THE STATE OF MAHARASHTRA — Bombay High Court (2014-10-14)
- VITTHAL SAKHARAM RANE v. THE STATE OF MAHARASHTRA — Bombay High Court (2014-10-14)
- MR. MITHUN KISHORE PATADIA v. MRS. SHEETAL MITHUN PATADIA — Bombay High Court (2014-10-14)
- MR. MITHUN KISHORE PATADIA v. MRS. SHEETAL MITHUN PATADIA — Bombay High Court (2014-10-14)
- MR. MITHUN KISHORE PATADIA v. MRS. SHEETAL MITHUN PATADIA — Bombay High Court (2014-10-14)