LexV.K. SHARMA, . DHARAM CHAND CHAUDHARY
59 recorded High Court judgment(s) · 2013–2014
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 59 |
Disposal nature
| Disposed Off | 58 |
| Dismissed | 1 |
Recent judgments
- TILAK RAJ SHARMA v. DR. Y.S. PARMAR UNIVERSITY — Himachal Pradesh High Court (2014-07-31)
- SANTOSH MEHTA v. STATE OF HP — Himachal Pradesh High Court (2014-07-31)
- B.L.MEHTA v. HP UNIVERSITY — Himachal Pradesh High Court (2014-07-31)
- RAJ KUMAR SHARMA v. DR. Y.S. PARMAR UNIVERSITY — Himachal Pradesh High Court (2014-07-31)
- ASHA DEVI v. DR. Y.S. PARMAR UNIVERSITY — Himachal Pradesh High Court (2014-07-31)
- BALI RAM ANGARIA v. DR. Y.S. PARMAR UNIVERSITY — Himachal Pradesh High Court (2014-07-31)
- K.K.SHARMA v. DR. Y.S. PARMAR UNIVERSITY — Himachal Pradesh High Court (2014-07-31)
- KRISHAN KUMAR v. DR. Y.S. PARMAR UNIVERSITY — Himachal Pradesh High Court (2014-07-31)
- MOTI SINGH KANWAR v. DR. Y.S. PARMAR UNIVERSITY — Himachal Pradesh High Court (2014-07-31)
- KRISHNA TANDON v. STATE — Himachal Pradesh High Court (2014-07-25)