LexV.K. SHARMA
1,432 recorded High Court judgment(s) · 2006–2014
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 1432 |
Disposal nature
| Allowed | 688 |
| Dismissed | 438 |
| Disposed Off | 192 |
| DISPOSED OFF | 32 |
| (unspecified) | 31 |
| Compromised/Consent Terms | 21 |
| Allowed To be withdrawn | 7 |
| Partly Allowed | 6 |
Recent judgments
- ASHOK VASUDEVA v. UDAYVEER SINGH — Himachal Pradesh High Court (2014-08-06)
- NIPUN JAIN v. STATE OF HP — Himachal Pradesh High Court (2014-08-06)
- KULDEEP SINGH v. DIVISIONAL COMMISIONER — Himachal Pradesh High Court (2014-08-05)
- GULAB CHAND v. STATE — Himachal Pradesh High Court (2014-08-05)
- KEWAL SINGH v. STATE — Himachal Pradesh High Court (2014-08-04)
- DINESH SHARMA v. STATE — Himachal Pradesh High Court (2014-08-04)
- KAMLA v. M.C.SHIMLA — Himachal Pradesh High Court (2014-08-01)
- DESH RAJ v. MANAGING DIRECTOR — Himachal Pradesh High Court (2014-07-28)
- GANGU RAM MUSAFIR AFTER DB v. SURESH KASHYAP — Himachal Pradesh High Court (2014-07-28)
- MAN MOHAN SINGH v. STATE — Himachal Pradesh High Court (2014-07-23)