V.K. SHALI

1,788 recorded High Court judgment(s) · 2007–2020

Courts

Disposal nature

Recent judgments

• PRAVEEN KUMAR GUPTA v. STATE (CBI) — Delhi High Court (2020-02-17)
• PRAVEEN KUMAR GUPTA v. STATE (CBI) — Delhi High Court (2020-02-17)
• VINOD KUMAR v. SEEMA — Delhi High Court (2018-09-10)
• WORKMEN, THROUGH ALL INDIA GENERAL MAZDOOR TRADE UNION (REGD) v. RANBAXY LABORATORIES LTD AND ORS — Delhi High Court (2018-01-31)
• SHANTI SAROOP MATHUR & ORS v. MANMOAHN SAROOP MATHUR & ORS — Delhi High Court (2017-09-01)
• NATIONAL INSURNACE CO LTD v. VEENA SINGH & ORS — Delhi High Court (2017-08-24)
• HARI OM SHARMA v. KAMLESH SHARMA — Delhi High Court (2017-08-22)
• BABU RAM SINGLA v. EAST DELHI MUNICIPAL CORPORATION & ORS. — Delhi High Court (2017-01-13)
• JITENDER KUSHWAHA v. STATE — Delhi High Court (2016-12-21)
• MUNESH & ORS v. UTTAR PARDESH STATE ROAD TRANSPORT CORPORATION — Delhi High Court (2016-11-15)