V.K.MOHANAN, P.R.RAMAN
466 recorded High Court judgment(s) · 2007–2008
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| Kerala High Court | 466 |
Disposal nature
| CLOSED | 133 |
| DISMISSED | 127 |
| DISPOSED OF | 80 |
| ALLOWED | 57 |
| REMANDED | 20 |
| DISMISSED AS WITHDRAWN | 12 |
| DISMISSED AS NOT PRESSED | 11 |
| DISMISSED FOR DEFAULT | 6 |
Recent judgments
- RAJAN v. V.V.SASEENDRAN & ANOR — Kerala High Court (2008-11-14)
- K.A.FRANCIS v. K.A.ALOSHIOUS — Kerala High Court (2008-11-14)
- K.SREEDHARAN NAMBOOTHIRI v. STATE OF KERALA — Kerala High Court (2008-08-08)
- JACOB v. MOHANDAS — Kerala High Court (2008-07-17)
- ITHIKUTTYUMMA v. STATE OF KERALA — Kerala High Court (2008-04-11)
- KUMARAN v. THE STATE OF KERALA & OTHERS — Kerala High Court (2008-04-11)
- TRAVANCORE DEVASWOM BOARD v. STATE OF KERALA — Kerala High Court (2008-04-11)
- JAYAPRAKASH v. SUPERINTENDENT OF POLICE KANNUR & 2 ORS. — Kerala High Court (2008-04-11)
- JEMMA SUNNY v. DISTRICT SUPERINTENDENT OF POLIC & OTHES — Kerala High Court (2008-04-11)
- MINI v. BALAKRISHNAN & OTHERS — Kerala High Court (2008-04-11)
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