V.K.MOHANAN, K.BALAKRISHNAN NAIR

37 recorded High Court judgment(s) · 2008–2008

Courts

Disposal nature

Recent judgments

• THE INFANT JESUS PUBLIC SCHOOL v. THE STATE OF KERALA — Kerala High Court (2008-12-15)
• UNION OF INDIA v. R. UNNIKRISHNAN — Kerala High Court (2008-12-15)
• A. SITARAMA PODUVAL v. THE SECRETARY KERALA KHADI VILLAGE — Kerala High Court (2008-12-15)
• P.SURESHAN v. CHIEF SUPERINTENDENT OF POST OFFICES — Kerala High Court (2008-12-15)
• HOLY CHILD CENTRAL SCHOOL, SNEHAGIRI v. STATE — Kerala High Court (2008-12-15)
• ASST.EXE.ENGINEER v. M.D.LAZAR — Kerala High Court (2008-12-15)
• SUDHA DEVI v. AMRUTHAKUMAR AND OTHERS — Kerala High Court (2008-12-12)
• SWAMINATHAN v. THE DIRECTOR GENERAL OF POLICE — Kerala High Court (2008-12-12)
• BABU GEORGE v. DY.S.P.MUNNAR — Kerala High Court (2008-12-12)
• KOMALA UNNIKRISHNAN v. THE SUPERINTENDENT OF POLICE — Kerala High Court (2008-12-12)