V.K.MOHANAN, C.N.RAMACHANDRAN NAIR

810 recorded High Court judgment(s) · 2008–2012

Courts

Disposal nature

Recent judgments

• HAMSA HAJI.K v. THE MALAPPURAM CO-OPERATIVE BANK LTD. — Kerala High Court (2012-08-17)
• LUCY INTRAY SALVADOR RODRIGUESS & ORS. v. NATIONAL INSURANCE COMPANY LTD. & ORS. — Kerala High Court (2012-03-28)
• V.M.NIZAR v. IDUKKI DISTRICT CO-OP. BANK LTD. & ORS — Kerala High Court (2012-03-28)
• GIGI GEORGE & OTHERS v. K.JAYAVARMA AND OTHERS — Kerala High Court (2011-06-15)
• THE SREE NARAYANA SEVA SANGHAM v. STATE OF KERALA — Kerala High Court (2011-06-08)
• MR.KURIAN P.S. v. VYZHAK INTERNATIONAL HOTEL (P) LTD. — Kerala High Court (2010-12-22)
• MOHAMMED ZAKKARIA v. STATE OF KERALA — Kerala High Court (2010-12-22)
• THE EXCISE COMMISSIONER v. K.RAJENDRAN — Kerala High Court (2010-12-06)
• THE COMMISSIONER OF INCOME TAX, KOTTAYAM v. M/S.ANGADI SERVICE CO-OP.BANK LTD. — Kerala High Court (2010-12-06)
• SRI.KISHORE SEBASTIAN v. STATE OF KERALA — Kerala High Court (2010-12-06)