V.K.MOHANAN, . B.KEMAL PASHA

25 recorded High Court judgment(s) · 2014–2014

Courts

Disposal nature

Recent judgments

• MANIKANDAN,C.NO.4276; MANIKANDAN,C.NO.4277 ,C.PRISON,TVM v. STATE OF KERALA — Kerala High Court (2014-04-08)
• KUNHIMOHAMMED v. STATE OF KERALA — Kerala High Court (2014-04-07)
• BAIJU MATHEW v. STATE OF KERALA — Kerala High Court (2014-03-26)
• SURESH v. STATE OF KERALA — Kerala High Court (2014-03-20)
• RAVI, C.NO.4152, C.PRISON, TVM-12. v. STATE OF KERALA — Kerala High Court (2014-03-14)
• AJITHKUMAR v. STATE OF KERALA — Kerala High Court (2014-03-12)
• VIJAYAMMA v. STATE OF KERALA — Kerala High Court (2014-03-03)
• SURENDRA MOHAN v. STATE OF KERALA — Kerala High Court (2014-02-20)
• SWAMINATHAN v. STATE OF KERALA — Kerala High Court (2014-02-20)
• MANOJ v. STATE OF KERALA — Kerala High Court (2014-02-19)