LexV.K.MOHANAN
6,113 recorded High Court judgment(s) · 2006–2015
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 6113 |
Disposal nature
| DISPOSED OF | 2036 |
| ALLOWED | 1562 |
| DISMISSED | 1523 |
| REMANDED | 403 |
| DISMISSED AS NOT PRESSED | 206 |
| DISMISSED AS WITHDRAWN | 191 |
| CLOSED | 88 |
| DISMISSED AS INFRUCTUOUS | 37 |
Recent judgments
- VENUGOPAL v. STATE OF KERALA — Kerala High Court (2015-07-03)
- SINDHU P.K. v. SUNIL KUMAR — Kerala High Court (2015-07-03)
- MUKUNDAN v. STATE OF KERALA — Kerala High Court (2015-04-06)
- KOTAK MAHINDRA PRIME LIMITED v. STATE OF KERALA — Kerala High Court (2015-03-30)
- PAUL THOMAS v. STATE OF KERALA — Kerala High Court (2015-03-30)
- BONEY @ VARGHESE v. STATE OF KERALA — Kerala High Court (2015-03-30)
- MINI MOHAN v. K.S.KOCHUMON AND STATE — Kerala High Court (2015-03-27)
- M/S. WILSON TAPES (P) LTD v. THE DRUGS INSPECTOR — Kerala High Court (2015-03-27)
- MEENAKSHI v. K.SHAMSUDHEEN — Kerala High Court (2015-03-26)
- C.R.BABU v. ANILKUMAR — Kerala High Court (2015-03-26)