LexV. K. MATHUR,RAGHUVENDRA SINGH RATHORE
62 recorded High Court judgment(s) · 2014–2015
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 62 |
Disposal nature
| DISMISSED | 29 |
| DISPOSED OF | 23 |
| ALLOWED | 6 |
| WITHDRAWN | 2 |
| COMPROMISED | 1 |
| TRANSFERRED | 1 |
Recent judgments
- RAMHET SAINI v. STATE HOME DEPARTMENTORS — Rajasthan High Court (2015-03-18)
- DHARAMVEER v. STATE HOME DEPARTMENTORS — Rajasthan High Court (2014-11-21)
- U I T ALWAR v. SMT AMARJEET KAUR AND ORS — Rajasthan High Court (2014-11-21)
- REKHA MEENA v. STATE PANCHYATI RAJ DEPORS — Rajasthan High Court (2014-11-20)
- PRAKASH JANJANI AND ORS v. U O I AND ORS — Rajasthan High Court (2014-11-13)
- SAGAR @SAKIR v. STATE HOME DEPARTMENTORS — Rajasthan High Court (2014-11-10)
- SMT SAJNA DEVI v. STATE OF RAJ ASTHAN THROUGH PP — Rajasthan High Court (2014-10-31)
- HOSHIYAR SINGH v. STATE HOME DEPARTMENTORS — Rajasthan High Court (2014-10-28)
- VINOD KUMAR v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2014-10-27)
- SONU@SANU v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2014-10-27)