LexV. K. MATHUR
250 recorded High Court judgment(s) · 2013–2017
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 250 |
Disposal nature
| ALLOWED | 124 |
| DISPOSED OF | 71 |
| DISMISSED | 47 |
| PARTLY ALLOWED | 6 |
| WITHDRAWN | 2 |
Recent judgments
- PRABHUDAYAL SHARMA v. DASHRATH SINGH — Rajasthan High Court (2017-09-04)
- DEEPAK @ CHIKNA @ DEEPU v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2017-09-04)
- NAHID ALI@JAVED v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2015-11-03)
- SMT SANGEETA BENIWAL v. STATE OF RAJASTHAN AND ANR — Rajasthan High Court (2015-05-29)
- RAJU@MUKESH v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2015-04-09)
- DALCHAND@RAMESHWAR NAGAR v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2015-03-31)
- GOPAL DAS v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2015-03-31)
- SAHABDIN v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2015-03-31)
- PINTU@FARID v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2015-03-30)
- KARAN NAYAK v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2015-03-30)