V.K. JAIN

1,215 recorded High Court judgment(s) · 2007–2020

Courts

Disposal nature

Recent judgments

• KIMSUKH KRISHNA SINHA v. GOVT. OF N.C.T. OF DELHI — Delhi High Court (2020-07-15)
• SYNDICATE BANK v. SURESH KUMAR YADAV — Delhi High Court (2020-01-15)
• THE COOPERATIVE STORE LTD. v. PRESIDING OFFICER & ORS. — Delhi High Court (2018-05-18)
• DEV RAJ v. CBI — Delhi High Court (2018-02-22)
• ANITA J GURSAHANI & ANR. v. CHIEF GENERAL MANAGER (FIN)/CPIO & ORS — Delhi High Court (2018-01-17)
• BAL BHARTI PUBLIC SCHOOL v. MR. JYOTI VERMA — Delhi High Court (2016-08-16)
• KRISHAN GOPAL AGGARWAL v. THE STATE OF NCT DELHI & ANR — Delhi High Court (2015-05-26)
• KRISHAN GOPAL AGGARWAL v. THE STATE OF NCT DELHI & ANR — Delhi High Court (2015-05-26)
• TAGORE SCHOOL v. FATEH SINGH — Delhi High Court (2015-03-23)
• LEENA UDAYAWAR v. KAPIL TYAGI — Delhi High Court (2014-12-02)