LexV.K. JADHAV, SANDIPKUMAR C. MORE
1,433 recorded High Court judgment(s) · 2021–2022
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 1433 |
Disposal nature
| APPLICATION ALLOWED | 505 |
| DISPOSED OFF | 429 |
| DISMISSED | 268 |
| Withdrawn | 221 |
| RULE ABSOLUTE | 4 |
| RULE DISCHARGED | 3 |
| DELAY CONDONATED/REJECTED. | 1 |
| Disposed off/Dismissed for default | 1 |
Recent judgments
- SAVITRI SUNIL DHAVARE AND OTHERS v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2022-05-06)
- RAJKUMAR SURENDRA DHAKTODE AND OTHERS v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2022-05-05)
- BALASAHEB DEORAO NIPUNGE AND OTHERS v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2022-05-05)
- BALASAHEB DEORAO NIPUNGE AND OTHERS v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2022-05-05)
- KIRAN KANIFNATH MORE (C-9524) v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2022-05-05)
- SHIVSHANKAR PURUSHOTTAM INGLE v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2022-05-05)
- MAULA BABU KOTWAL (C-5329) v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2022-05-04)
- USHADEVI @ USHARANI W/O. ABHAYSINGH RATHI AND ANOTHER v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2022-05-04)
- KRUSHNA SHAHADEV KARKE (C-8853) v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2022-05-04)
- AKASH @ VIKCY RAMESH HADULE v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2022-05-02)