V.K. JADHAV, S. G. DIGE

147 recorded High Court judgment(s) · 2021–2021

Courts

Bombay High Court

147

DISPOSED OFF	67
Withdrawn	42
APPLICATION ALLOWED	26
DISMISSED	8
APPEAL ALLOWED/REVERSED	2
RULE ABSOLUTE	1
PARTLY ALLOWED AND PARTLY DISMISSED	1

SURESH POCHANNA KUROLLU v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2021-09-03)
BABAN BHAGAJI MAKALE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2021-08-31)
ARJUN KACHRU UNAVANE C - 5117 v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2021-08-20)
DADASAHEB S/O BHAUSAHEB JANRAO (CONVICT NO.8874) v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2021-08-20)
PAVAN S/O PRAMOD KULKARNI (CONVICT NO. 9176) v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2021-08-20)
MACHINDRA S/O GULAB GAIKWAD ( CONVICT NO. 8358) v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2021-08-20)
DEEPAK S/O DATTATRAYA JAWALE (CONVICT NO.8153) v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2021-08-20)
GANGADHAR@ BABURAO NAGORAO AMBHORE (C-8704) v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2021-08-20)
NAZIRA ANWARKHAN PATHAN (C-8010) v. THE STATE OF MAHARASHTRA — Bombay High Court (2021-08-20)
ARCHANA W/O. LAXMAN MHASKE v. THE STATE OF MAHARASHTRA — Bombay High Court (2021-08-20)