LexV.K. JADHAV, M. G. SEWLIKAR
63 recorded High Court judgment(s) · 2021–2021
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 63 |
Disposal nature
| DISPOSED OFF | 21 |
| Admitted/Allowed/Granted/Rule Absolute | 17 |
| Withdrawn | 11 |
| RULE ABSOLUTE | 5 |
| DISMISSED | 3 |
| PARTLY ALLOWED AND PARTLY DISMISSED | 3 |
| RULE DISCHARGED | 2 |
| REJECTED /DISPOSED OF AT ADMISSION STAGE(EXCEPT APPEAL) | 1 |
Recent judgments
- NATWARLAL SHIVAJIBHAI PATEL v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2021-03-12)
- MOHAMMED ZAHEER S/O. MOHAMMED SHABBIR v. THE STATE OF MAHARASHTRA — Bombay High Court (2021-03-12)
- MEENA W/O. KHUSHALSING THAKUR v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2021-03-12)
- ARCHANA W/O. ANIL JARARE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2021-03-11)
- VASANT S/O. SHRIRANGRAO KENDRE AND OTHERS v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2021-03-11)
- SHUBHAM @ SHIVAM MANOJ DESHMUKH v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2021-03-11)
- SURESH S/O. BHASKAR KUDKE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2021-03-11)
- YASHWANT S/O. MARUTI NAIK (KHARAT) v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2021-03-10)
- IKRAMODDIN SHAFIYODDIN SHAIKH AND OTHERS v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2021-03-10)
- GORAKHNATH KONDIRAM GHODECHOR AND OTHERS v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2021-03-10)