LexV.K. JADHAV, INDRAJIT MAHANTY
84 recorded High Court judgment(s) · 2018–2019
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 84 |
Disposal nature
| OTHERS DISPOSED OFF | 67 |
| (unspecified) | 9 |
| OTHER DISPOSED OFF | 4 |
| APPEAL DISMISSED | 2 |
| RULE ABSOLUTE | 1 |
| ALLOWED TO BE WITHDRAWN AT ADMISSION STAGE | 1 |
Recent judgments
- THE STATE OF MAHARASHTRA . v. SADASHIV HARIBHAU VARADE and ORS . — Bombay High Court (2019-05-03)
- H.R.BARGE v. ASHOK MANIKCHAND CHANKESHAWARA AND ORS — Bombay High Court (2018-12-22)
- ANIL JAGANNATH ROKADE v. THE STATE OF MAHARASHTRA — Bombay High Court (2018-12-22)
- THE STATE OF MAHARASHTRA v. MACHHINDRA @ BABDU G.SONAWANE — Bombay High Court (2018-12-22)
- VIJAYA VIJAY SHARMA@BIJWA v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2018-12-22)
- ANIL JAGANNATH ROKADE v. THE STATE OF MAHARASHTRA — Bombay High Court (2018-12-22)
- VISHAL ASHOK KAMBLE v. THE STATE OF MAHARASHTRA — Bombay High Court (2018-12-21)
- GOVIND TUKARAM PADILE v. THE STATE OF MAHARASHTRA — Bombay High Court (2018-12-21)
- THE STATE OF MAHARASHTSRA v. SHIVAJI MARUTI YETAKALE AND OTEHRS — Bombay High Court (2018-12-21)
- NAVNATH NAMDEV MORE v. THE STATE OF MAHARASHTRA — Bombay High Court (2018-12-21)