V.K. JADHAV

13,046 recorded High Court judgment(s) · 2009–2022

Courts

Bombay High Court

13046

Disposed off/Dismissed for default	7798
Admitted/Allowed/Granted/Rule Absolute	1810
DISPOSED OFF	1721
Dismissed/Rule Discharged	500
Withdrawn	361
APPLICATION ALLOWED	202
DISMISSED	170
DELAY CONDONATED/REJECTED.	165

SHAIKH KASAM SHAIKH OSMAN AND ANR v. RELIANCE GENERAL INSURANCE CO. LTD., THR ITS DIV. MANAGER, AURANGABAD AND ANR — Bombay High Court (2022-04-22)
PRABHAKAR BHARAT GUNAPURE v. M.S.R.T.C., THR THE DIV. CONTROLLER, M.S.R.T.C., OSMANABAD — Bombay High Court (2022-04-22)
LEELABAI HARIBHAU KOLGE AND ORS v. RAJU RAOSAHEB VALLE AND ORS — Bombay High Court (2022-04-22)
SAYYAD JAMAL SAYYAD BABA (DEAD) THR LRS SAYYAD AHMED SAYYAD JAMAL v. THE EX. ENGINEER, LOWER DUDHNA PROJECT DIVISION SELU NOW EX. ENGINEER IRRIGATION DIV. JALNA AND OR — Bombay High Court (2022-04-22)
SAYYAD HAMIDABEE SAYYAD ANWAR v. THE EX. ENGINEER, LOWER DUDHNA PROJECT DIVISION SELU NOW EX. ENGINEER IRRIGATION DIV. JALNA AND OR — Bombay High Court (2022-04-22)
VAIJAYANTA MALSID SHENDGE v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2022-04-22)
AAMEER HAMZA YAKUB SHAIKH DIED THR LEGAL HEIRS NURBI AND ORS v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2022-04-22)
SAYYAD SULTAN SAYYAD JAMAL (DEAD) THR LRS NOORABEE AND ANR v. THE EX. ENGINEER, LOWER DUDHNA PROJECT DIVISION SELU NOW EX. ENGINEER IRRIGATION DIV. JALNA AND OR — Bombay High Court (2022-04-22)
RIYAJODDIN YASIN KOTWAL v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2022-04-22)
HASAN RASULSAHEB KURESHI v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2022-04-22)