V. K. GUPTA

125 recorded High Court judgment(s) · 2000–2009

Courts

Himachal Pradesh High Court

125

Dismissed	35
DISMISSED	29
DISPOSED OFF	22
Disposed Off	20
Allowed	9
ALLOWED	6
APPEAL ALLOWED	2
Dissmiss For Default/Non-Prosecution	1

RAJESH SHARMA v. D.P.SHARMA — Himachal Pradesh High Court (2009-04-01)
JOG RAJ v. KASHMIRI DEVI — Himachal Pradesh High Court (2008-10-17)
DINESH KUMAR v. HPSEB — Himachal Pradesh High Court (2008-01-10)
SHWETA v. AJAY CHANDEL — Himachal Pradesh High Court (2008-01-09)
STATE v. BHUPINDER SINGH THIND — Himachal Pradesh High Court (2008-01-07)
TEJ NATH SHARMA v. OM PARKASH — Himachal Pradesh High Court (2008-01-04)
HARBHAJAN SINGH v. SURJIT SINGH — Himachal Pradesh High Court (2008-01-02)
JARNAIL SINGH v. STTE — Himachal Pradesh High Court (2007-12-31)
NARINDER KUMAR v. K.K.MAHAAN — Himachal Pradesh High Court (2007-12-31)
KISHORI LAL v. STATE — Himachal Pradesh High Court (2007-12-31)