LexV. K. BIST
8,772 recorded High Court judgment(s) · 2008–2018
Open in Lexace · Search this judge's casesCourts
| Uttarakhand High Court | 8772 |
Disposal nature
| DISPOSED | 3503 |
| ALLOWED | 1909 |
| DISMISSED | 1766 |
| GRANTED | 634 |
| DISMISSED AS INFRUCTUOUS | 515 |
| DISMISSED AS WITHDRAWN | 195 |
| CLOSED | 130 |
| REJECTED | 70 |
Recent judgments
- Vijay Kumar Gautam v. State Of Uttarakhand AND OTHERS — Uttarakhand High Court (2018-10-26)
- Ajay Joshi v. State Of Uttarakhand AND OTHERS — Uttarakhand High Court (2018-10-26)
- MUNEER v. STATE OF UTTARAKHAND — Uttarakhand High Court (2018-10-24)
- Raju Alias Rajkumar v. State Of Uttarakhand AND OTHERS — Uttarakhand High Court (2018-10-24)
- BEEHIVE COLLEGE OF ADVANCED STUDIES AND ANR v. H.N.B. GARHWAL UNIV. AND ORS — Uttarakhand High Court (2018-10-24)
- ABDUL MAZID v. SMT. SARBAR JAHAN and ORS. — Uttarakhand High Court (2018-10-24)
- Smt Lata Kapri v. Lalit Mohan Kapri — Uttarakhand High Court (2018-10-23)
- Narendra Anand v. State Of Uttarakhand — Uttarakhand High Court (2018-10-23)
- Samir Thapar AND OTHERS v. State Of Uttarakhand — Uttarakhand High Court (2018-10-23)
- Rajeev Khanna AND ANOTHER v. State Of Uttarakhand — Uttarakhand High Court (2018-10-23)