V.K.BALI, S.SIRI JAGAN

149 recorded High Court judgment(s) · 2006–2007

Courts

Disposal nature

Recent judgments

• SOMAN v. SMT. LISSY JACOB — Kerala High Court (2007-01-22)
• YYRIJA.S. v. SAJAN PETER — Kerala High Court (2007-01-22)
• M.T.RADHAKRISHNAN v. T.D.B. — Kerala High Court (2007-01-22)
• ASHOK KUMAR v. THE STATE OF KERALA — Kerala High Court (2007-01-22)
• SREE SANKARACHARYA SAMSKRITHA SARVAKALAS v. STATE OF KERALA — Kerala High Court (2007-01-22)
• CONFEDERATION OF CONSUMER VIGILANCE CENT v. B.JAYARAM — Kerala High Court (2007-01-22)
• STATE OF KERALA v. SABARMATHY CHARITABLE SOCIETY — Kerala High Court (2007-01-05)
• K.M.VARGHESE v. P.S.MATHEW — Kerala High Court (2006-12-19)
• ANISH V.KUMAR v. RTA,KOLLAM — Kerala High Court (2006-12-19)
• PARAMESWARAN NAIR v. MERCY — Kerala High Court (2006-12-19)