V.K.BALI, P.R.RAMAN

35 recorded High Court judgment(s) · 2006–2007

Courts

Disposal nature

Recent judgments

• STATE OF KERALA REP. BY THE SECRETARY v. K.MOHAMMED ABDUL RAHIM — Kerala High Court (2007-01-22)
• R.ACHUTHAN NAIR v. STATE OF KERALA — Kerala High Court (2007-01-22)
• K.MOHAMMAD ABDUL RAHIMAN v. V.J.MATHEW — Kerala High Court (2007-01-22)
• O. NARAYANAN v. COCHIN DEVASWOM BOARD,REP.BY ITS SECY. — Kerala High Court (2007-01-10)
• CHANDI,S/O.MATHAI v. STATE OF KERALA — Kerala High Court (2007-01-10)
• THE VICE CHANCELLOR v. SANDHYA MOHAN — Kerala High Court (2007-01-08)
• T.M.HAREESWARAN NAMBOOTHIRI v. STATE OF KERALA — Kerala High Court (2007-01-05)
• MALABAR BUILDERS INDIA LTD. v. P.SHYLAJA — Kerala High Court (2006-12-15)
• MALABAR BUILDERS INDIA LTD. v. SECRETARY, KOZHIKODE CORPORATION — Kerala High Court (2006-12-15)
• P.M.GEORGE v. THOMAS M.ALIAS — Kerala High Court (2006-12-08)