V.K.BALI, M.RAMACHANDRAN

74 recorded High Court judgment(s) · 2006–2007

Courts

Disposal nature

Recent judgments

• GRAMOX PAPER & BOARDS LTD. v. STATE OF KERALA — Kerala High Court (2007-01-23)
• K.VIJAYA KUMAR AND ANOTHER v. SRI.K.J.MATHEW AND ANOTHER — Kerala High Court (2007-01-23)
• C. SHARAFUDHEEN v. RTA MALAPPURAM — Kerala High Court (2007-01-23)
• MAYIN v. STATE OF KERALA — Kerala High Court (2007-01-23)
• P.P.IBRAHIM v. RTA., KANNUR — Kerala High Court (2007-01-23)
• K.VISWESH (MINOR),REP.BY GUARDIAN FATHER v. STATE OF KERALA & OTHERS — Kerala High Court (2007-01-23)
• THOMAS VARGHESE v. THE WORKMEN'S COMPENSATION COMMISSIONER — Kerala High Court (2007-01-23)
• ACHUTHAN MASTER v. THE SPECIAL OFFICER — Kerala High Court (2007-01-23)
• RAM MOHAN v. STATE OF KERALA — Kerala High Court (2007-01-23)
• THALASSERY MUNICIPALITY REP.BY ITS SEC. v. KHALID — Kerala High Court (2007-01-23)