LexV.K.BALI, C.N.RAMACHANDRAN NAIR
72 recorded High Court judgment(s) · 2006–2007
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 72 |
Disposal nature
| DISMISSED | 24 |
| DISPOSED OF | 11 |
| DISMISSED AS WITHDRAWN | 10 |
| DISMISSED AS NOT PRESSED | 7 |
| DISMISSED AS INFRUCTUOUS | 6 |
| CLOSED | 5 |
| DISMISSED FOR DEFAULT | 5 |
| ALLOWED | 3 |
Recent judgments
- ASST.ENGINEER v. THARA GOPI — Kerala High Court (2007-01-23)
- VISHNU RAM v. CHIEF MANAGER & AUTHORISED OFFICER — Kerala High Court (2007-01-23)
- SREE SANKARACHARYA UNIVERSITY OF SANSKRI v. SOUTH INDIAN WORKERS CONGRESS(INTUC) — Kerala High Court (2007-01-23)
- SHAJI C.VARKEY v. THE COLLECTOR, THIRUVANANTHAPURAM — Kerala High Court (2007-01-23)
- MERCHEM LIMITED v. KERALA STATE POLLUTION CONTROL BOARD — Kerala High Court (2007-01-23)
- L.VILSON v. SRI.K.RAJEEVAKSHAN — Kerala High Court (2006-12-21)
- CHANDRAN v. STATE OF KERALA — Kerala High Court (2006-12-21)
- D.S.SHAILA v. REV.C.H.ALFRED — Kerala High Court (2006-12-21)
- MOIDEEN SHAH v. DR.JOSEPH MATHEW PALLITHANAM — Kerala High Court (2006-12-21)
- P.K.KARTHIKEYAN v. B.S.N.L. — Kerala High Court (2006-12-21)