LexV.K.BALI
78 recorded High Court judgment(s) · 2006–2007
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 78 |
Disposal nature
| DISPOSED OF | 38 |
| DISMISSED | 15 |
| ALLOWED | 10 |
| DISMISSED FOR DEFAULT | 8 |
| DISMISSED AS WITHDRAWN | 2 |
| PARTLY ALLOWED | 2 |
| CLOSED | 1 |
| DISMISSED AS NOT PRESSED | 1 |
Recent judgments
- SMT.SANTHAMMA v. UNION OF INDIA — Kerala High Court (2007-01-10)
- P.R.SREERAM v. S.S.BALASUNDARI — Kerala High Court (2007-01-10)
- STATE OF KERALA v. SC/ST WELFARE SOCIETY OF KERALA — Kerala High Court (2007-01-05)
- C.P.SREELAL v. DISTRICT COLLECTOR — Kerala High Court (2007-01-04)
- AL MARWA TRADERS v. ASST.COMMISSIONER OF CUSTOMS — Kerala High Court (2007-01-04)
- ALL INDIA COUNCIL FOR TECHNICAL EDUCATIO v. ARUN RAGHAVAN AND OTHERS — Kerala High Court (2007-01-02)
- BABY v. THE FOREST RANGE OFFICER, ADIMALY — Kerala High Court (2006-12-20)
- M.M.GASSALI v. INSPECTOR OF FACTORIES — Kerala High Court (2006-12-20)
- T.M.BALAN v. STATE OF KERALA — Kerala High Court (2006-12-20)
- MENATTUKUZHIYAM SAIDALAVI HAJI v. KANDANKOLAVAN ALAVI HAJI — Kerala High Court (2006-12-20)