LexV.K. AHUJA, . SURINDER SINGH
38 recorded High Court judgment(s) · 2008–2013
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 38 |
Disposal nature
| Dismissed | 25 |
| Allowed | 12 |
| (unspecified) | 1 |
Recent judgments
- STATE v. TEJINDER SINGH — Himachal Pradesh High Court (2013-03-22)
- VIJAY PAL v. STATE — Himachal Pradesh High Court (2013-03-22)
- STATE v. UMESH DHIMAN — Himachal Pradesh High Court (2013-03-22)
- ALPSANKHAYAK UTHAN SEWA SAMITTI v. STATE OF HP AND OTHER — Himachal Pradesh High Court (2013-03-22)
- JAGDISH SINGH v. H.P.STATE FOREST DEVELOPMENT CORPORATION — Himachal Pradesh High Court (2013-03-22)
- UMESH DHIMAN v. ALI RAZA RIZVI — Himachal Pradesh High Court (2013-03-22)
- STATE v. BALWAN SINGH — Himachal Pradesh High Court (2013-03-21)
- PRADEEP CHAUHAN v. EXECUTIVE OFFICER — Himachal Pradesh High Court (2013-03-21)
- SURINDER SINGH v. STATE — Himachal Pradesh High Court (2013-03-21)
- DEHAR SINGH v. STATE — Himachal Pradesh High Court (2013-03-20)