LexV.K. AHUJA,HONRABLE . R.B. MISRA
28 recorded High Court judgment(s) · 2008–2011
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 28 |
Disposal nature
| Dismissed | 24 |
| DISMISSED | 1 |
| Allowed | 1 |
| APPEAL ALLOWED | 1 |
| DISPOSED OFF | 1 |
Recent judgments
- STATE v. GURDAS RAM — Himachal Pradesh High Court (2011-07-21)
- STATE v. ASHOK KUAMR — Himachal Pradesh High Court (2011-07-20)
- STATE v. ROOP CHAND — Himachal Pradesh High Court (2011-07-20)
- RAJBIR SINGH v. STATE — Himachal Pradesh High Court (2011-07-20)
- STATE v. GURDIA — Himachal Pradesh High Court (2011-07-20)
- DARSHAN DASS v. STATE — Himachal Pradesh High Court (2011-07-20)
- STATE v. MADAN LAL — Himachal Pradesh High Court (2011-07-20)
- STATE v. MULK RAJ — Himachal Pradesh High Court (2011-07-20)
- STATE (AT 12.55 PM) v. SUSHIL KUMAR — Himachal Pradesh High Court (2010-06-02)
- STATE v. CHAIN RAM — Himachal Pradesh High Court (2010-05-28)