LexV.K. AHUJA
2,095 recorded High Court judgment(s) · 1999–2013
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 2095 |
Disposal nature
| Dismissed | 1033 |
| Allowed | 690 |
| (unspecified) | 157 |
| Disposed Off | 88 |
| DISMISSED | 29 |
| DISPOSED OFF | 25 |
| REMANDED | 24 |
| Rejected | 20 |
Recent judgments
- KARAN GULATI v. STATE — Himachal Pradesh High Court (2013-03-25)
- SUBHASH CHAND(AFTER DB-IV) v. STATE — Himachal Pradesh High Court (2013-03-20)
- SHIMLA DISTRICT MEAT SELLE v. STATE — Himachal Pradesh High Court (2013-03-20)
- NEHA SHARMA v. STATE — Himachal Pradesh High Court (2013-03-14)
- RAJEEV DHIMAN v. STATE — Himachal Pradesh High Court (2013-03-14)
- SURAJ CHAUDHARY v. STATE — Himachal Pradesh High Court (2013-03-13)
- ANSHUL CHAUHAN v. STATE — Himachal Pradesh High Court (2013-03-13)
- BALJINDER SINGH v. STATE — Himachal Pradesh High Court (2013-03-13)
- SATISH KUMAR v. STATE — Himachal Pradesh High Court (2013-03-13)
- RAVI KUMAR v. STATE — Himachal Pradesh High Court (2013-03-13)