V.K. AHUJA,BOARD OF COURT CATEGORY WISE DIVISION BENCH

30 recorded High Court judgment(s) · 2006–2009

Courts

Disposal nature

Recent judgments

• SHYAM LAL v. STATE — Himachal Pradesh High Court (2009-11-23)
• RAM GOPAL v. STATE — Himachal Pradesh High Court (2009-07-01)
• B.S.PATHANIA v. STATE — Himachal Pradesh High Court (2009-04-02)
• MOHINDER LAL v. STATE — Himachal Pradesh High Court (2008-10-22)
• BABU RAM (AFTER DB I) v. STATE — Himachal Pradesh High Court (2008-08-14)
• BABU RAM AT 4 P.M. v. STATE — Himachal Pradesh High Court (2008-07-25)
• PRADEEP KUMAR v. STATE — Himachal Pradesh High Court (2008-03-19)
• NR.PATHAK,AT 3.30 PM v. STATE — Himachal Pradesh High Court (2008-03-17)
• HIMAT RAM v. F.C.(APPEAL) — Himachal Pradesh High Court (2007-12-29)
• MS RANGER BREWERIES LTD v. PRABODH SAXENA — Himachal Pradesh High Court (2007-12-29)